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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(1)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)cause, permit, or suffer any water within such area to form a collection in which mosquitoes breed or are likely to breed, unless such collection has been so treated as effectively to prevent such breeding.