Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Andhra Pradesh - Subsection Section 85(6) in The Andhra Pradesh Reorganisation Act, 2014 (6)The Central Government shall create such number of posts of the rank of Chief Engineer in the Central Water Commission, as it considers necessary.
