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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

7. Delineation of Project Area and constitution of Project Committee.

(1)The Government may by notification and in accordance with the rules made under this Act in this behalf, delineate every command area or part thereof, of an irrigation system and declare it to be a Project Area for the purposes of this Act.
(2)There shall be a Project Committee called by its distinct name for every Project Area declared under sub-section (1).
(3)All the Presidents of the Distributory Committees in the Project Area, so long as they hold such office, shall constitute the General Body for the Project Committee.