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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(4)(b) in Table of Registration Fee

(b)If the applicant requires, copy to be furnished on the day of application or in preference to other applications, an urgent fee of two rupees shall be levied over and above the fee prescribed in clause (a).