Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] State of Odisha - Subsection Section 60(1)(a) in The Orissa Municipal Corporation Act, 2003 (a)divide the Corporation area into such number of wards as may be specified in the notification and in the like manner may alter the limits of such wards; and