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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(4)(i) in The Orissa Medical Registration Rules, 1965

(i)Voting paper with the names of the candidates nominated shall be given to every member present who shall put a cross mark against the name of the person he votes for, fold the slip and hand it over to the Chairman;