Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Himachal Pradesh - Subsection Section 51(xvi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (xvi)incurring expenses on research and development, extension and training to farmers in marketing of agricultural produce;
