Orissa High Court
Huluka Siu vs State Of Odisha .... Opp. Party on 31 May, 2021
Author: S.K. Sahoo
Bench: S.K. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
ABLAPL No.6284 of 2021
Huluka Siu .... Petitioner
Mr. J.K. Khuntia, Advocate
-versus-
State of Odisha .... Opp. Party
Mr. Karunakar Das
Addl. Standing Counsel
CORAM:
JUSTICE S.K. SAHOO
ORDER
Order No. 31.05.2021
02. 1. This matter is taken up by video conferencing mode.
2. Since it is a case of the year 2013, learned counsel for the State shall obtain instruction about the status of the case and particularly as to whether processes under sections 82 and 83 of Cr.P.C. have been issued against the petitioner or not.
3. List this matter in the week commencing from 21st June 2021 before the appropriate assigned Bench.
( S.K. Sahoo) RKM Vacation Judge