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[Cites 0, Cited by 0] [Section 556] [Entire Act]

State of Rajasthan - Subsection

Section 556(2) in Rules of the High Court of Judicature for Rajasthan, 1952

(2)The advertisement, shall state the day on which the petition was presented, and name and address of the petitioner and of his Advocate if any, and shall be in the prescribed form.