Madhya Pradesh High Court
Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 4 February, 2025
1 WP-28470-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 28470 of 2023
(OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C.
TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS )
Dated : 04-02-2025
Shri Harish Dixit, Senior Advocate with Shri Parth Dixit, Advocate
for the petitioner.
Shri Sameer Kumar Shrivastava, Advocate for the respondent Nos. 2
to 4.
Counsel appearing for respondents No. 2 to 4 seeks and is granted further 2 weeks' time to file return to the present petition.
Rejoinder, if any, be filed within 2 weeks thereafter. List after four weeks.
(SURESH KUMAR KAIT) (MILIND RAMESH PHADKE)
CHIEF JUSTICE JUDGE
SKM
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 04-Feb-25
6:42:08 PM