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Madhya Pradesh High Court

Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 4 February, 2025

                                                              1                                WP-28470-2023
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                      WP No. 28470 of 2023
                             (OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C.
                            TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS )



                          Dated : 04-02-2025
                                  Shri Harish Dixit, Senior Advocate with Shri Parth Dixit, Advocate
                          for the petitioner.
                                  Shri Sameer Kumar Shrivastava, Advocate for the respondent Nos. 2

to 4.

Counsel appearing for respondents No. 2 to 4 seeks and is granted further 2 weeks' time to file return to the present petition.

Rejoinder, if any, be filed within 2 weeks thereafter. List after four weeks.





                              (SURESH KUMAR KAIT)                              (MILIND RAMESH PHADKE)
                                  CHIEF JUSTICE                                         JUDGE
                          SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 04-Feb-25
6:42:08 PM