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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(2)(b) in Gender Sensitization & Sexual Harassment of Women at District Court, Patan and Courts under the jurisdiction of District Court, Patan (Prevention, Prohibition and Redressal) Regulations, 2013

(b)one or two senior members of the Bar of the District Court, Patan, with at least 20 years of membership of the said Bar Association, to be nominated by the Principal District Judge, District Court, Patan, one of whom being a woman;