Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 19 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979 19. Exemption. - Nothing in this Act shall apply to any cattle feed or poultry feed manufactured or processed by a person for the exclusive use in his own farm.
