Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Meghalaya - Subsection Section 8(v) in Meghalaya Rural Employment Guarantee Scheme, 2006 (v)Priority shall be given to women in such a way that at least one-third of the wage seekers shall be women who have registered and requested for work.
