Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs Ntpc Limited on 13 July, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~9 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (ENF.) (COMM.) 99/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Petitioner
Through Mr.Vikram Nandrajog & Ms.Sonal
Alagh, Advs.
versus
NTPC LIMITED ..... Respondent
Through Mr.R.K. Joshi with Mr.Ojusya
Joshi, Advs. for NTPC.
+ O.M.P. (ENF.) (COMM.) 100/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Petitioner
Through Mr.Vikram Nandrajog &
Ms.Sonal Alagh, Advs.
versus
M/S BHARAT HEAVY ELECTRICALS
LIMITED ..... Respondent
Through Mr.Ashim Vachher, Adv.
+ O.M.P. (ENF.) (COMM.) 101/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE
LIMITED ..... Petitioner
Through Mr.Vikram Nandrajog & Ms.Sonal
Alagh, Advs.
versus
M/S BHARAT HEAVY ELECTRICALS
LIMITED ..... Respondent
Through Mr.Ashim Vachher, Adv.
O.M.P.(ENF.)(COMM.) 99/2021, 100/2021 & 101/2021 Page 1 of 2
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 13.07.2021 The hearing has been conducted through video conferencing. EX. APPL. (OS) 669/2021 (exemption) EX. APPL. (OS) 671/2021 (exemption) EX. APPL. (OS) 673/2021 (exemption)
1. Allowed, subject to all just exceptions.
2. Applications are disposed of. O.M.P. (ENF.) (COMM.) 99/2021 & EX. APPL. (OS) 670/2021 (under Order XXI Rule 41(1) &(2) r/w Section 151 CPC) O.M.P. (ENF.) (COMM.) 100/2021 & EX. APPL. (OS) 672/2021 (under Order XXI Rule 41(1) &(2) r/w Section 151 CPC) O.M.P. (ENF.) (COMM.) 101/2021 & EX. APPL. (OS) 674/2021 (under Order XXI Rule 41(1) &(2) r/w Section 151 CPC)
3. Noitice issued.
4. Learned counsel for the respondents accept notice and seek time to take instructions.
5. Renotify on 16.08.2021.
SURESH KUMAR KAIT, J JULY 13, 2021/ab O.M.P.(ENF.)(COMM.) 99/2021, 100/2021 & 101/2021 Page 2 of 2