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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(16) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(16)On the receipt of specified essential commodities, the Fair Price Shop holder shall provide the details regarding commodities so received and sold during the month to the Vigilance Committee.