Section 3(11) in First Statutes of the Indian Institute of Petroleum and Energy, 2018
(11)Any resolution except such as may by placed before a meeting of the Council may be adopted by circulation among all its members and any resolution so circulated and adopted by a majority of the members who have signified their approval or disapproval of such a resolution shall be as effective and binding as if such a resolution has been passed at a meeting of the Council.
