Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Punjab - Subsection

Section 119(22) in The Punjab Panchayati Raj Act, 1994

(22)Maintenance of Community Assets,. -
(i)maintaining all community assets vested in or under the management or control transferred by the State Government or any local authority of organisation;
(ii)preservation and maintenance of other community assets;