Calcutta High Court
Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd on 1 December, 2016
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
OD-117
GA No.3421 of 2016
CS No.241 of 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RUCHI SOYA INDUSTRIES LIMITED
-Versus-
AVR STORAGE TANK TERMINAL PVT. LTD.
& ANR.
Appearance:
Mr. P.K. Dutt, Sr. Adv.
Mr. Purnasis Roy, Adv.
Mr. Rajshree Dutta, Adv.
Mr. R. Asopa, Adv.
Mr. Anuj Singh, Adv.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : December 1, 2016.
The Court : Affidavit-in-opposition be filed within a fortnight from date; reply thereto, if any, be filed within a week thereafter. The petition will appear as an 'adjourned motion' in the monthly list of January, 2017.
The pendency of this petition will not stand in the way of the other interlocutory matters in the suit being taken up and disposed of.
(SANJIB BANERJEE, J.) A/s.