Supreme Court - Daily Orders
Sanchit Alagh vs Union Of India on 28 March, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
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ITEM NO.24 COURT NO.2 SECTION X
(HEARING THROUGH VIDEO CONFERENCING)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.301/2019
SANCHIT ALAGH & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 28-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
Counsel for the Parties:
Mr. Deepak Prakash, AOR
Mr. Pawan Kr. Dabas, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Mr. Vaijayant Khanna, Adv.
Mr. Sanjay Pal, Adv.
Mr. Vikramjit Banerjee, ASG
Ms. Suhasini Sen, Adv.
Mr. Sanjay Kr. Yadav, Adv.
Mr. Siddhanth Kohli, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Amrish Kumar, AOR
Mr. Vikramjit Banerjee, ASG
Ms. Chinmayee Chandra, Adv.
Ms. Suhasini Sen, Adv.
Mr. P. V. Yogeswaran, Adv.
Mr. Siddhanth Kohli, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Vikramjit Banerji, ASG
Mr. M.K. Maroria, AOR
Signature Not Verified
Mr. Zoheb Hussain, Adv.
Ms. Suhasini Sen, Adv.
Digitally signed by Dr.
Mukesh Nasa
Date: 2022.04.01
16:01:34 IST
Reason: Mr. P.V. Yogeswaran, Adv.
Mr. Siddhant Kohli, Adv.
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Mr. Manoj Gorkela, Adv.
Mr. Gaganpreet Singh, Adv.
Ms. Raj Sarit Khare, Adv.
M/S. Gorkela Law Office, AOR
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is disposed of, in terms of the Signed Order placed on the file.
Pending applications, if any, also stand disposed of.
(MUKESH NASA) (VIRENDER SINGH)
COURT MASTER BRANCH OFFICER