Himachal Pradesh High Court
M/S Raheja Hydel Power Ltd vs . State Of H.P. on 21 April, 2023
Bench: Sandeep Sharma, Virender Singh
M/s Raheja Hydel Power Ltd vs. State of H.P. CWP No. 8202 of 2022 .
21.04.2023 Present: Mr. Vijay Arora, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan and Mr. I.N. Mehta, Senior Additional Advocates General, Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General and Ms. Priyanka Chauhan, Deputy Advocate General for respondent No.1.
Mr. Maan Singh, Advocate, for respondent No.2.
Mr. T.S. Chauhan, Advocate, for respondent No.3.
Learned Additional Advocate General prays for and is granted two weeks' further time to file reply.
List on 12th May, 2023.
(Sandeep Sharma) Judge (Virender Singh) Judge 21st April, 2023 (himani) ::: Downloaded on - 21/04/2023 20:39:38 :::CIS