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Rajasthan High Court - Jodhpur

World Renewal Spititual Trust & Ors vs State Of Rajasthan & Ors on 3 May, 2018

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR

               S.B. Civil Writ Petition No. 679 / 2018

1. World Renewal Spiritual Trust (Registered Under Bombay Public
Trust Act, 1950) Through Its Power of Attorney Holder Avatar
Singh Rana Son of Shri J.S. Rana, 121 Mahatma Gandhi Road,
Above Bank of Baroda, Mumbai At Present Brahma Kumari,
Pandav Bhawan, Mount Abu, District Sirohi.

2. Prajapita Brahma Kumari Ishwariya Vishwa Vidyalaya Through
Its Power of Attorney Holder Avatar Singh Rana Son of Shri J.S.
Rana, 121 Mahatma Gandhi Road, Above Bank of Baroda, Mumbai
At Present Brahma Kumari, Pandav Bhawan, Mount Abu, District
Sirohi.

3. The Manager, Brahma Kumari, Shanti Van, Abu Road, District
Sirohi.

                                                         ----Petitioners

                                 Versus

1. The State of Rajasthan Through the Principal Secretary,
Department of Forest, Government of Rajasthan, Secretariat,
Jaipur.

2. Principal Chief Conservator of Forest, State of Rajasthan, Jaipur.

3. Chief Conservator of Forest (Wild Life), Jodhpur.

4. Assistant Conservator of Forest (Wild Life), Mount Abu, District
Sirohi.
5. Deputy Conservator of Forest (Wild Life), Mount Abu, District
Sirohi.

6. The District Collector, Sirohi.

                                                   ----Respondents

_____________________________________________________

For Petitioner(s)   : Mr. Akhilesh Rajpurohit

For Respondent(s) : Mr. Ayush Gehlot for Mr. Rajesh Panwar-AAG

_____________________________________________________
                                  (2 of 2)
                                                               [CW-679/2018]

             HON'BLE MS. JUSTICE NIRMALJIT KAUR

Order 03/05/2018 For the reasons mentioned in the application (I.A. No. 3037/2018), the same is allowed. The present writ petition is dismissed as withdrawn with liberty to the petitioners to file fresh in case the need so arises.

(NIRMALJIT KAUR)J. arvind/90