Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Madras Presidency - Subsection Section 3(12) in Madras Estates Land Act, 1908 (12)"Revenue field" means a survey field, or any field or parcel of land on which a definite rent is payable, or which in case of dispute may be declared by a Collector to be a revenue field.
