Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1 in Appointment of Arbitrators by Chief Justice of India Scheme, 1996 1. Short title This Scheme maybe called the Appointment of Arbitrators by the Chief Justice of India Scheme, 1996.
