Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 381] [Entire Act] State of Goa - Subsection Section 381(a) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (a)Where the head of the family has concealed assets, he shall forfeit any right he may have to the assets concealed in favour of the other heirs.
