Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act] State of Maharashtra - Subsection Section 39(1)(e) in The Maharashtra Universities Act, 1994 (e)one of the Station Directors of All India Radio (Akashwani) in the university area, to be nominated by the Vice-Chancellor;