Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(c) in Kerala Clinical Establishments (Registration and Regulation) Act, 2018

(c)undertake to mandatorily comply with the orders issued by the Council from time to time, in such form as may be prescribed;