Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] Greater Bengaluru City Corporation - Section 64(1) in Bangalore Water Supply and Sewerage Act, 1964 (1)All Government sewers, all sewage disposal works and all works, materials and things appertaining thereto shall be under the control of the Board.
