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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(ii) in The Orissa Co-operative Societies Act, 1962

(ii)a Central Society including a Central Co-operative Bank, or an apex Society, the number of Societies joining in the application shall not be less than five and ten, respectively.