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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(h) in Himachal Pradesh State Legal Services Authority Regulations, 1996

(h)in receipt of annual income less than rupees one lakh or other higher amount as may be fixed under rule 17 of the Himachal Pradesh Legal Services Authority Rules, 1995;