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State of Uttar Pradesh - Section

Section 946 in Rules under the United Provinces Excise Act, 1910

946. Warehouse transactions to be supervised by Excise Inspector.

- All transactions inside the bonded warehouses in the receipt, transfer, weighment and issue of intoxicating hemp drugs will be performed under the supervision and direction of the Excise Inspector in-charge who will maintain all registers, issue permit and passes and make periodical returns. All manual labour will be performed by the contractor's servants.