Allahabad High Court
Smt. Deepika @ Golu vs Addl.Principal Judge-Iv Family Court ... on 14 February, 2020
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- MISC. SINGLE No. - 4314 of 2020 Petitioner :- Smt. Deepika @ Golu Respondent :- Addl.Principal Judge-Iv Family Court Lucknow And Anr. Counsel for Petitioner :- Rakesh Kumar Agarwal Hon'ble Chandra Dhari Singh,J.
On request of learned counsel for the petitioner, the instant petition is dismissed as withdrawn with liberty to file afresh.
Order Date :- 14.2.2020 nishant/-