Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Himachal Pradesh - Subsection Section 29(4) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (4)Any person intending to apply for licence shall duly comply with the conditions and requirements laid down by the Commission.
