Kerala High Court
Manoharan C vs Union Of India on 3 July, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 3RD DAY OF JULY 2024 / 12TH ASHADHA, 1946
WP(C) NO. 3888 OF 2017
PETITIONERS:
1 MANOHARAN C.
AGED 46 YEARS, S/O. KUNHAMBU, RESIDING AT
CHUNGAKARAN HOUSE, KIZHATTOOR, KUTTIKOL P.O.,
KALYASSERY VIA, TALIPARAMBA, KANNUR-670562
2 SAROJINI.K.
AGED 68 YEARS, W/O. KUNHAMBU, RESIDING AT
CHUNGAKARAN HOUSE, KUZHATTOOR, KUTTIKOL.P.O.,
KALYASSERRY VIA, TALIPARAMBA, KANNUR-670562
3 JANAKI.C
AGED 62 YEARS, D/O.KANNAN NAMBIAR, RESIDING AT
CHANDROTH HOUSE, KIZHATTOOR, KUTTIKOL P.O.,
TALIPARAMBA, KANNUR-670562
4 P.V.RAJESH, 45 YEARS, S/O. RAMAN KUTTY, RESIDING
AT PUTHIDATHY HOUSE, KIZHATTOOR, TALIPARAMBA.P.O.
KANNUR
5 LATHA.P., AGED 42 , D/O. KANNAN NAMBIAR, RESIDING
AT SAGAR, KIZHATTOOR, KUTTIKOL P.O., TALIPARAMBA,
KANNUR
6 LEELAMANI.T.C
78 YEARS, D/O. NARAYANA WARRIER, RESIDING AT TC
HOUSE, KIZHATTOOR, KUTTIKOL P.O., TALIPARAMBA,
KANNUR
7 N.JANAKI
63 YEARS, D/O. ANANDAN KURUP, RESIDING AT
NELLIKKAL HOUSE, KIZHATTOOR, KUTTIKKOKL.P.O.
TALIPARAMBA, KANNUR
8 N.PARUKKUTTY AMMA
68 YEARS, D/O. ANANDAN KURUP, RESIDING AT
NELLIKKAL HOUSE, KIZHATTOOR, KUTTIKKOL P.O.,
TALIPARAMBA, KANNUR
BY ADVS.
SRI.RAJAN VISHNURAJ
SRI.V.HARISH
RESPONDENTS:
W.P.(C) No.3888 of 2017
2
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
ROAD, TRANSPORT AND HIGHWAYS,
NEWDELHI-110001
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
PUBLIC WORKS DEPARTMENT, SECRETARIAT,
THIRUVANTHAPURAM-695001
3 THE NATIONAL HIGHWAY AUTHORITY OF INDIA
G-586, SECTOR 10, DWARAKA, NEW DELHI-110075,
REPRESENTED BY ITS GENERAL MANAGER
4 THE COMPETENT AUTHORITY/SPECIAL DY
COLLECTOR(LA) COLLECTORATE, KANNUR -670002
5 DISTRICT COLLECTOR, KANNUR DISTRICT CIVIL
STATION, KANNUR -670002
6 PROJECT DIRECTOR
NATIONAL HIGHWAYS AUTHORITY OF INDIA, OFFICE
OF THE PROJECT DIRECTOR PROJECT
IMPLEMENTATION UNIT, NO.2/2175-B, KRISHNA
KRIPA, AISWARYA ROAD, CIVIL STATION(PO)
KAZHIKODE-673020
7 M/S AECOM ASIA PVT. LTD.
9TH FLOOR, INFINITY TOWER, TOWERS 'C' DFL,
CYBER CITY, PHASE II, GURGAON-122002
8 THE SUB INSPECTOR OF POLICE
TALIPARAMBA POLICE STATION, TALIPARAMBA,
KANNUR DISTRICT-670501
BY ADVS.
SMT.C.G.PREETHA, CGC
SMT.I.SHEELA DEVI, SC
SRI.B.S.SYAMANTAK, GOVERNMENT PLEADER
SMT.C.G.PREETHA CGC
SRI.T.C.KRISHNA, SENIOR PANEL COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
HEARING ON 03.07.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.3888 of 2017
3
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No. 3888 of 2017
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Dated this the 03rd day of July, 2024
JUDGMENT
When this Writ petition came up for consideration, the learned counsel appearing for the petitioners submitted that the matter has become infructuous.
Therefore, this Writ petition is dismissed as infructuous.
Sd/-
P.V.KUNHIKRISHNAN JUDGE DM