Supreme Court - Daily Orders
Muniraju vs State Of Karnataka on 19 April, 2016
Bench: Dipak Misra, Shiva Kirti Singh
ITEM NO.1 COURT NO.4 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.2775/2016
(Arising out of impugned final judgment and order dated 07/01/2016
in CLRA No. 1192/2011 passed by the High Court of Karnataka at
Bangalore)
MUNIRAJU Petitioner(s)
VERSUS
STATE OF KARNATAKA Respondent(s)
(With appln.(s) for exemption from filing O.T. and interim relief
and office report)
Date : 19/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. C.M. Angadi, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.04.19
16:38:44 IST
Reason: