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Supreme Court - Daily Orders

Muniraju vs State Of Karnataka on 19 April, 2016

Bench: Dipak Misra, Shiva Kirti Singh

      ITEM NO.1                         COURT NO.4                 SECTION IIB

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (Crl.) No.2775/2016

      (Arising out of impugned final judgment and order dated 07/01/2016
      in CLRA No. 1192/2011 passed by the High Court of Karnataka at
      Bangalore)


      MUNIRAJU                                                       Petitioner(s)

                                                VERSUS

      STATE OF KARNATAKA                                             Respondent(s)

      (With appln.(s) for exemption from filing O.T. and interim relief
      and office report)


      Date : 19/04/2016 This petition was called on for hearing today.


      CORAM :
                         HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH


      For Petitioner(s)            Mr. C.M. Angadi, Adv.
                                   Mr. Rameshwar Prasad Goyal, AOR

      For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner. The special leave petition is dismissed.





                           (Chetan Kumar)                      (H.S. Parasher)
                            Court Master                         Court Master
Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.04.19
16:38:44 IST
Reason: