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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3) in Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969

(3)[ Rental charges [for separate room accommodation for guests of Members] [Vide G.O. Ms. No. 1133, Public (Establishment-I and Legislature), dated the 9th October 2001.] shall be collected as in the Table below:Table
  Single Room (per day) Rs. Double Room (per day) Rs.
For the first five days 60.00 100.00
Beyond five days 100.00 150.00]