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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(4) in The West Bengal Co-Operative Societies Act, 1983

(4)[ "audit officer" means a person appointed or authorised to act as audit officer under section 90, and includes an] [Clauses (4), (7) and (9) substituted by West Bengal Act 21 of 1990.][Assistant Director of Co-operative Audit or Senior Auditor of Co-operative Societies, Grade-1,] [Words substituted by West Bengal Act 22 of 1992.] appointed under sub-section (2) of section 9;