Jammu & Kashmir High Court
C P Bala Ravi vs Satish Singh Irsme Secretary To Govt ... on 30 June, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
Sr.No. 155
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP No. 301/2021
CM No. 3890/2022
C P Bala Ravi, 104 RCC (GREF) and ..... Petitioner
others
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Anirudh Sharma, Advocate.
Vs
Satish Singh IRSME Secretary to Govt BRDB and ..... Respondents
Joint Secretary Border Roads Ministry of Def. and
others
Through: Mr. Vishal Sharma, ASGI.
Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
ORDER
30.06.2022 Reply/objections to CM no. 3890/2022 be filed within two weeks.
List this matter on 25.07.2022.
(Rahul Bharti) Judge Jammu 30.06.2022 NARESH