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Jammu & Kashmir High Court

C P Bala Ravi vs Satish Singh Irsme Secretary To Govt ... on 30 June, 2022

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                   Sr.No. 155


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU


                                            CCP No. 301/2021
                                            CM No. 3890/2022
C P Bala Ravi, 104 RCC (GREF) and                                ..... Petitioner
others

                      Through: Mr. Rahul Pant, Sr. Advocate with
                               Mr. Anirudh Sharma, Advocate.

                Vs

Satish Singh IRSME Secretary to Govt BRDB and                  ..... Respondents
Joint Secretary Border Roads Ministry of Def. and
others

                      Through: Mr. Vishal Sharma, ASGI.


Coram:    HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                   ORDER

30.06.2022 Reply/objections to CM no. 3890/2022 be filed within two weeks.

List this matter on 25.07.2022.

(Rahul Bharti) Judge Jammu 30.06.2022 NARESH