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[Cites 1, Cited by 1]

Allahabad High Court

Gargi Chauhan vs State Of U.P. And 4 Others on 8 August, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:159003
 
Court No. - 35
 

 
Case :- WRIT - A No. - 10687 of 2023
 

 
Petitioner :- Gargi Chauhan
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gautam Baghel,Babboo Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikas Budhwar,J.
 

The writ petition is disposed of.

For order, see order of date passed in Writ A No.7370 of 2023 (C/M Adarsh Kanya Inter College And Another Vs. State Of U.P. And 4 Others).

Order Date :- 8.8.2023 Rajesh