Allahabad High Court
Gargi Chauhan vs State Of U.P. And 4 Others on 8 August, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:159003 Court No. - 35 Case :- WRIT - A No. - 10687 of 2023 Petitioner :- Gargi Chauhan Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Gautam Baghel,Babboo Ram Counsel for Respondent :- C.S.C. Hon'ble Vikas Budhwar,J.
The writ petition is disposed of.
For order, see order of date passed in Writ A No.7370 of 2023 (C/M Adarsh Kanya Inter College And Another Vs. State Of U.P. And 4 Others).
Order Date :- 8.8.2023 Rajesh