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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(1) in The Goa, Daman and Diu Irrigation Act, 1973

(1)The Government may, after previous publication by notification, make rules for the purpose of carrying out the provisions of this Act, and such rules may be general for all canals or may be special for one or more canal, as may be specified in such rules.