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Calcutta High Court (Appellete Side)

National Consumers Cooperative Store ... vs State Of West Bengal & Ors on 2 December, 2025

02.12.2025 Item No.3 Ct. No. 30 Aloke WPA 27401 of 2025 National Consumers Cooperative Store Ltd.

Vs State of West Bengal & Ors.

Mr. Soumya Majumdar, ld. Sr. Adv. Mr. Arkadipta Sengupta Mr. Tirthankar Dey Ms. Deboleena Ghosh Ms. Ria Naskar ... for the petitioner Mr. Kalyan Kr. Bandopadhyay, ld. Sr. Adv. (through VC) Mr. Suman Sengupta Mr. Sambuddha Dutta Mr. Ritesh Kr. Ganguly ... for the State Heard the learned senior counsels appearing for the petitioner and the State.

The matter be fixed 'For Orders' on 5th December, 2025.

(Shampa Dutt (Paul), J.)