Kerala High Court
H.S. Srinivasa Rao vs State Of Kerala on 26 February, 2018
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 29TH DAY OF JUNE 2018 / 8TH ASHADHA, 1940
WP(C).No. 20843 of 2018
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PETITIONER:
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H.S. SRINIVASA RAO,
S/O.H.N.SONOJI RAO, AGED 51 YEARS,
DOOR NO.2065,
OPP.GOVT. BOYS JUNIOR COLLEGE,
SARASWATHIPURAM, HUNSUR TOWN,
MYSOOR - 571105.
BY ADV.SRI.S.MOHAMMED AL RAFI
RESPONDENT(S):
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1. STATE OF KERALA,
REPRESENTED BY PRINCIPAL SECRETARY,
FOREST & WILD LIFE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2. ADDITIONAL PRINCIPAL CHIEF CONSERVATOR
OF FOREST (PROTECTION),
FOREST HEAD QUARTERS,
THIRUVANANTHAPURAM - 695 014.
3. CHIEF CONSERVATOR OF FOREST,
CENTRAL CIRCLE, THRISSUR - 680 005.
4. DIVISIONAL FOREST OFFICER,
CHALAKUDY DIVISION, CHALAKUDY,
THRISSUR DISTRICT - 680 732.
BY SPECIAL GOVERNMENT PLEADER SRI.SANDESH RAJA .K.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29-06-2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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WP(C).No. 20843 of 2018 (E)
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APPENDIX
PETITIONERS' EXHIBITS:
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EXHIBIT-P1: TRUE COPY OF THE ACCEPTANCE LETTER
DATED 26/2/2018 ISSUED BY THE MSTC LIMITED.
EXHIBIT-P2: TRUE COPY OF THE E-CHALAN DTD.2/6/2018 FOR THE
PAYMENT OF RS.6,00,000/- IN FAVOUR OF
4TH RESPONDENT.
EXHIBIT-P3: TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED TO
THE PETITIONER.
EXHIBIT-P4: TRUE COPY OF THE REPRESENTATION DATED 18/6/2018
SUBMITTED BEFORE THE 4TH RESPONDENT.
EXHIBIT-P5: TRUE COPY OF THE JUDGMENT DATED 25.5.2018 IN
W.P.(C) 16446/18.
RESPONDENTS' EXHIBITS: NIL
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/TRUE COPY/
P.S.TO JUDGE
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02.07.2018.
ANU SIVARAMAN, J.
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W.P.(C).No.20843 of 2018
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Dated this the 29th day of June, 2018
JUDGMENT
1. This writ petition is filed with the following prayer:-
b