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Kerala High Court

H.S. Srinivasa Rao vs State Of Kerala on 26 February, 2018

Author: Anu Sivaraman

Bench: Anu Sivaraman

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

               FRIDAY, THE 29TH DAY OF JUNE 2018 / 8TH ASHADHA, 1940

                               WP(C).No. 20843 of 2018
                              ------------------------



PETITIONER:
-----------


              H.S. SRINIVASA RAO,
              S/O.H.N.SONOJI RAO, AGED 51 YEARS,
              DOOR NO.2065,
              OPP.GOVT. BOYS JUNIOR COLLEGE,
              SARASWATHIPURAM, HUNSUR TOWN,
              MYSOOR - 571105.


              BY ADV.SRI.S.MOHAMMED AL RAFI


RESPONDENT(S):
-------------

       1.     STATE OF KERALA,
              REPRESENTED BY PRINCIPAL SECRETARY,
              FOREST & WILD LIFE DEPARTMENT,
              GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM - 695 001.

       2.     ADDITIONAL PRINCIPAL CHIEF CONSERVATOR
              OF FOREST (PROTECTION),
              FOREST HEAD QUARTERS,
              THIRUVANANTHAPURAM - 695 014.

       3.     CHIEF CONSERVATOR OF FOREST,
              CENTRAL CIRCLE, THRISSUR - 680 005.

       4.     DIVISIONAL FOREST OFFICER,
              CHALAKUDY DIVISION, CHALAKUDY,
              THRISSUR DISTRICT - 680 732.


              BY SPECIAL GOVERNMENT PLEADER SRI.SANDESH RAJA .K.


              THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
              ON 29-06-2018, THE COURT ON THE SAME DAY DELIVERED THE
              FOLLOWING:

mbr/
WP(C).No. 20843 of 2018 (E)
---------------------------

                                    APPENDIX

PETITIONERS' EXHIBITS:
---------------------

EXHIBIT-P1:      TRUE COPY OF THE ACCEPTANCE LETTER
                 DATED 26/2/2018 ISSUED BY THE MSTC LIMITED.

EXHIBIT-P2:      TRUE COPY OF THE E-CHALAN DTD.2/6/2018 FOR THE
                 PAYMENT OF RS.6,00,000/- IN FAVOUR OF
                 4TH RESPONDENT.

EXHIBIT-P3:      TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED TO
                 THE PETITIONER.

EXHIBIT-P4:      TRUE COPY OF THE REPRESENTATION DATED 18/6/2018
                 SUBMITTED BEFORE THE 4TH RESPONDENT.

EXHIBIT-P5:      TRUE COPY OF THE JUDGMENT DATED 25.5.2018 IN
                 W.P.(C) 16446/18.


RESPONDENTS' EXHIBITS:        NIL
---------------------

                                                                   /TRUE COPY/


                                                                   P.S.TO JUDGE

mbr/
02.07.2018.

                        ANU SIVARAMAN, J.
                   = = = = = = = = = = = = = = =
                      W.P.(C).No.20843 of 2018
                   = = = = = = = = = = = = = = =
                 Dated this the 29th day of June, 2018

                              JUDGMENT

1. This writ petition is filed with the following prayer:-

b