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[Cites 0, Cited by 0] [Section 337] [Entire Act]

State of West Bengal - Subsection

Section 337(11) in The West Bengal Motor Vehicles Rules, 1989

(11)Obtaining of information and documents necessary for awarding compensation under section 140 of the Act. - The Claims Tribunal shall obtain whatever supplementary information and documents, which may be found necessary, from the police, medical and other authorities and proceed to award the claim whether the parties who were given notice, appear or not on the appointed date.