Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 16 May, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Vivek Sarin, Ms. Divyanshi
Singh, Mr. Akash Gupta, Mr. Dhruv
Dev Gupta, Advocates
versus
COMMISSIONER OF CUSTOMS,
DELHI AND ORS. ..... Respondents
Through: Mr. Gibran Naushad, Standing
Counsel
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 16.05.2024
1. The Hon'ble Division Bench has not assembled as Hon'ble Mr. Justice Sanjeev Sachdeva is on leave today.
2. List on 10.07.2024.
BY ORDER COURT MASTER MAY 16, 2024 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/05/2024 at 23:45:02