Section 25A(2)(vi) in The Orissa Agricultural Produce Markets Rules, 1958

[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(vi) in The Orissa Agricultural Produce Markets Rules, 1958

(vi)furnish to the Market Committee/Director/Board/Government such returns, statements, estimates, statistics and reports as they may from time to time require, including reports, -

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State of Odisha - Subsection

Section 25A(2)(vi) in The Orissa Agricultural Produce Markets Rules, 1958