Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 9 in Karnataka Prevention and Eradication of Inhuman Evil Practices and Black Magic Act, 2017 9. Application of provision of the code. - The provisions of the code shall apply to the investigation and trial of offences under this Act.
