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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1)(c) in DELHI HIGHER JUDICIAL SERVICE RULES, 1970

(c)25 percent of the posts shall be filled by direct recruitment from amongst the persons eligible as per rule 7C on the basis of the written and viva voce test, conducted by the High Court.