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Delhi High Court - Orders

Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 4 September, 2024

Author: Yashwant Varma

Bench: Yashwant Varma, Dharmesh Sharma

                             $~1 to 4 (Spl. Bench)
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         FAO(OS) (COMM) 173/2022, CM APPLs. 30294-95/2022
                                       GODADDY.COM LLC                                                            ..... Appellant
                                                  Through:                                           Mr. Darpan Wadhwa, Sr. Adv.
                                                                                                     with Mr. Moazzam Khan, Mr.
                                                                                                     Alipak Banerjee, Ms. Shweta
                                                                                                     Sahu, Mr. Brijesh Ujjainwal,
                                                                                                     Ms. Anvita Goel & Mr. Prince
                                                                                                     Kumar, Advs.
                                                                            versus

                                       SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
                                                    Through: Ms. Shwetasree Majumder, Ms.
                                                             Tanya Varma, Ms. Devyani
                                                             Nath, Mr. Aditya Verma & Mr.
                                                             Shiv Mehrotra, Advs.
                                                             Mr. Praveen Kumar Jain, Mr.
                                                             Siddharth Jain, Mr. Jagdish
                                                             Sagar & Mr. Mukesh Kumar
                                                             Gupta, Advs. for R-34.
                                                             Mr.    Harish     Vaidyanathan
                                                             Shankar, CGSC with Mr. Srish
                                                             Kumar     Mishra     &     Mr.
                                                             Alexander Mathai Paikaday,
                                                             Advs.
                             2
                             +         FAO(OS) (COMM) 174/2022, CM APPLs. 30300-01/2022
                                       ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
                                                                       ..... Appellants
                                                   Through: Mr. Alipak Banerjee, Ms.
                                                            Shweta Sahu, Mr. Parva Khare
                                                            & Mr. Brijesh Ujjainwal, Advs.

                                                                            versus

                                       SNAPDEAL PRIVATE LIMITED AND ORS..... Respondents
                                                    Through: Ms. Shwetasree Majumder, Ms.
                                                             Tanya Varma, Ms. Devyani
                                                             Nath, Mr. Aditya Verma & Mr.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41
                                                                                                      Shiv Mehrotra, Advs.
                                                                                                     Mr. Praveen Kumar Jain, Mr.
                                                                                                     Siddharth Jain, Mr. Jagdish
                                                                                                     Sagar & Mr. Mukesh Kumar
                                                                                                     Gupta, Advs. for R-34.
                                                                                                     Mr.    Harish     Vaidyanathan
                                                                                                     Shankar, CGSC with Mr. Srish
                                                                                                     Kumar     Mishra     &     Mr.
                                                                                                     Alexander Mathai Paikaday,
                                                                                                     Advs.
                             3
                             +         FAO(OS) (COMM) 209/2022, CM APPL. 35847/2022 (Stay)
                                       &CM APPL. 35849/2022
                                       SNAPDEAL LIMITED                    ..... Appellant
                                                     Through: Ms. Shwetasree Majumder, Ms.
                                                                Tanya Varma, Ms. Devyani
                                                                Nath, Mr. Aditya Verma & Mr.
                                                                Shiv Mehrotra, Advs.

                                                                            Versus

                                       GODADDY.COM, LLC AND OTHERS ..... Respondents
                                                   Through: Mr. Darpan Wadhwa, Sr. Av.
                                                            with Mr. Moazzam Khan, Mr.
                                                            Alipak Banerjee, Ms. Shweta
                                                            Sahu, Mr. Parva Khare, Mr.
                                                            Brijesh Ujjainwal, Advs. for R-
                                                            1 to 4, 10, 23, 26 & 31.
                                                            Mr. Apoorv Kurup & Ms. Nidhi
                                                            Mittal, Advs. for R-33.

                             4
                             +         FAO(OS) (COMM) 270/2023 &CM APPL. 63992/2023
                                       GODADDY.COM LLC                                                           ..... Appellant
                                                   Through:                                          Mr. Darpan Wadhwa, Sr. Adv.
                                                                                                     with Mr. Mrinal Ojha, Mr.
                                                                                                     Debarshi Dutta, Mr. Arjun
                                                                                                     Mookerjee, Ms. Nikita Rathi &
                                                                                                     Mr. Rishabh Agarwal, Advs.
                                                                            versus



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41
                                        SONY INTERACTIVE ENTERTAINMENT
                                       INC. & ORS.                   ..... Respondents
                                                                            Through:                 Mr. Saif Khan, Mr. Shobhit
                                                                                                     Agarwal & Mr. Prajjwal
                                                                                                     Kushwaha, Advs. for R-1.

                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                    ORDER

% 04.09.2024 We accord liberty to the respondents in FAO(OS) (COMM) 270/2023 to file their Written Submissions as well as a compilation of judgments which are proposed to be relied upon on or before the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.

Mr. Wadhwa, learned senior counsel, is continuing with his submissions in the lead appeal.

At the joint request of learned counsels for parties, let these matters be called again on 22.10.2024 as part heard.

YASHWANT VARMA, J.

DHARMESH SHARMA, J.

SEPTEMBER 4, 2024/kk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41