Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 4 September, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~1 to 4 (Spl. Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022, CM APPLs. 30294-95/2022
GODADDY.COM LLC ..... Appellant
Through: Mr. Darpan Wadhwa, Sr. Adv.
with Mr. Moazzam Khan, Mr.
Alipak Banerjee, Ms. Shweta
Sahu, Mr. Brijesh Ujjainwal,
Ms. Anvita Goel & Mr. Prince
Kumar, Advs.
versus
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Ms. Shwetasree Majumder, Ms.
Tanya Varma, Ms. Devyani
Nath, Mr. Aditya Verma & Mr.
Shiv Mehrotra, Advs.
Mr. Praveen Kumar Jain, Mr.
Siddharth Jain, Mr. Jagdish
Sagar & Mr. Mukesh Kumar
Gupta, Advs. for R-34.
Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish
Kumar Mishra & Mr.
Alexander Mathai Paikaday,
Advs.
2
+ FAO(OS) (COMM) 174/2022, CM APPLs. 30300-01/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
..... Appellants
Through: Mr. Alipak Banerjee, Ms.
Shweta Sahu, Mr. Parva Khare
& Mr. Brijesh Ujjainwal, Advs.
versus
SNAPDEAL PRIVATE LIMITED AND ORS..... Respondents
Through: Ms. Shwetasree Majumder, Ms.
Tanya Varma, Ms. Devyani
Nath, Mr. Aditya Verma & Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41
Shiv Mehrotra, Advs.
Mr. Praveen Kumar Jain, Mr.
Siddharth Jain, Mr. Jagdish
Sagar & Mr. Mukesh Kumar
Gupta, Advs. for R-34.
Mr. Harish Vaidyanathan
Shankar, CGSC with Mr. Srish
Kumar Mishra & Mr.
Alexander Mathai Paikaday,
Advs.
3
+ FAO(OS) (COMM) 209/2022, CM APPL. 35847/2022 (Stay)
&CM APPL. 35849/2022
SNAPDEAL LIMITED ..... Appellant
Through: Ms. Shwetasree Majumder, Ms.
Tanya Varma, Ms. Devyani
Nath, Mr. Aditya Verma & Mr.
Shiv Mehrotra, Advs.
Versus
GODADDY.COM, LLC AND OTHERS ..... Respondents
Through: Mr. Darpan Wadhwa, Sr. Av.
with Mr. Moazzam Khan, Mr.
Alipak Banerjee, Ms. Shweta
Sahu, Mr. Parva Khare, Mr.
Brijesh Ujjainwal, Advs. for R-
1 to 4, 10, 23, 26 & 31.
Mr. Apoorv Kurup & Ms. Nidhi
Mittal, Advs. for R-33.
4
+ FAO(OS) (COMM) 270/2023 &CM APPL. 63992/2023
GODADDY.COM LLC ..... Appellant
Through: Mr. Darpan Wadhwa, Sr. Adv.
with Mr. Mrinal Ojha, Mr.
Debarshi Dutta, Mr. Arjun
Mookerjee, Ms. Nikita Rathi &
Mr. Rishabh Agarwal, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41
SONY INTERACTIVE ENTERTAINMENT
INC. & ORS. ..... Respondents
Through: Mr. Saif Khan, Mr. Shobhit
Agarwal & Mr. Prajjwal
Kushwaha, Advs. for R-1.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 04.09.2024 We accord liberty to the respondents in FAO(OS) (COMM) 270/2023 to file their Written Submissions as well as a compilation of judgments which are proposed to be relied upon on or before the next date fixed. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so required.
Mr. Wadhwa, learned senior counsel, is continuing with his submissions in the lead appeal.
At the joint request of learned counsels for parties, let these matters be called again on 22.10.2024 as part heard.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
SEPTEMBER 4, 2024/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/09/2024 at 20:44:41