Madhya Pradesh High Court
Lokesh Agrawal vs The State Of Madhya Pradesh on 29 September, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 MCRC-35798-2020
The High Court Of Madhya Pradesh
MCRC-35798-2020
(LOKESH AGRAWAL Vs THE STATE OF MADHYA PRADESH)
1
Indore, Dated : 29-09-2020
Shri Prateek Maheshwari, learned counsel for the applicant.
Shri Pourush Ranka, learned Panel Lawyer for the respondent/State.
Heard through Video Conferencing. Learned counsel for the applicant prays for time to argue the matter. Prayer accepted.
List the case on 06.10.2020.
(ROHIT ARYA) JUDGE sh SEHAR Digitally signed by SEHAR HASEEN DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH INDORE, ou=HIGH COURT OF MADHYA PRADESH BENCH INDORE, HASEE postalCode=452001, st=Madhya Pradesh, 2.5.4.20=900ec6fc757798eaeb3df7a 32860bd3298415a4d1c2d91436213f 2568c8f27da, N serialNumber=e7dbba955b262c04b 8413251ce7fb6f0b7dba610c57f1559 c08bf6c6f5dd40d4, cn=SEHAR HASEEN Date: 2020.09.29 16:17:48 +05'30'