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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(5)(iv) in The West Bengal Labour Welfare Fund Act, 1974

(iv)any other class of establishments which the State Government may, after giving three months' notice of its intention of so doing, specify by notification in the Official Gazette,