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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(2)(b) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(b)the forms of the Medium Term Fiscal Policy Plan under sub-section (2) of Section 3, Fiscal Policy Strategy Statement under clause (v) of sub-section (3) of Section 3;